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State of Rajasthan - Section

Section 20 in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

20. Inviting of Application.

- Applications for direct recruitment to the post/posts in the service shall be invited by the Commission or the Appointing Authority, as the case may be, by advertising the vacancies to be filled in Official Gazette or in such other manner as they may deem fit:Provided that while selecting candidates for the vacancies so advertised, the Commission or the Appointing Authority, as the case may be, may, if intimation of additional requirement not exceeding 50% of the advertised vacancies is received by them/it before selection, also select suitable persons to meet such additional requirement.