Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6] [Section 99(2)] [Section 99] [Entire Act]

Union of India - Subsection

Section 99(2)(b) in Cantonments Act, 1924

(b)buildings used for educational purposes and public libraries play-grounds and dharamsalas which are open to the public and from which no income is derived;