Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 23] [Entire Act] State of Odisha - Subsection Section 23(2) in Orissa Education Act, 1969 (2)All sums received by the Committee as contributions from the State Government or as donations from other sources shall be credited, to the Fund.
