Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27J(2)] [Section 27J] [Entire Act] Union of India - Subsection Section 27J(2)(a) in Conduct of Elections Rules, 1961 (a)an oficer incharge of a migrant camp/area;