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State of Goa - Section

Section 128 in Goa Co-operative Societies Rules, 2003

128. Cost of hearing appeal.

- No appeal from a member under section 94 of the Act shall be entertained unless it is accompanied by a sum of Rs. 500/- or such higher amount not exceeding Rs. 1000/- as may be directed by the appellate authority as security for the cost of hearing the appeal.