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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2)(d) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(d)Rate of return on equity = 15.50/ (1-0.24) = 20.395%.