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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 23(3)(b) in Jammu and Kashmir Right to Information Act, 2009

(b)the postal and street address, the phone and fax number and, if available, electronic mail address of the Public Information Officer of every public authority appointed under sub-section (1) of section 5;