Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 70 in The Bihar School Examination Board Regulations, 1964 70. Washing of liveries to Class IV staff. - The washing charges of the Class IV staff shall be paid by the Board. The rate of washing shall be fixed by the Secretary from time to time.
