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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Madhya Pradesh - Subsection

Section 61(r) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(r)[ that the scales and qualifications of the teaching and other staff shall be the same as prescribed for the corresponding staff in Government Institution and number shall be fixed according to Grant-in-aid, Rules sanctioned by the Government for Non-Government Institutions] [Substituted by Notification No. Mt-1-125-7, dated 4-8-1972.];