Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Tamilnadu - Subsection Section 52(1) in Mother Teresa Women's University Act, 1984 (1)The Tamil Nadu women’s University Ordinance, 1984 (Tamil Nadu Ordinance 5 of 1984) is herby repealed.
