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[Cites 0, Cited by 0] [Section 39N(2)] [Section 39N] [Entire Act]

State of Maharashtra - Subsection

Section 39N(2)(iv) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(iv)financial assistance to Market Committees in the form of loan or grant for acquisition of land for establishment of market yard or for constructing infrastructure facilities in the market area;