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[Cites 0, Cited by 0] [Section 271(1)] [Section 271] [Entire Act]

State of Maharashtra - Subsection

Section 271(1)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)define or determine the limits of any private market or declare what portions of such market shall be made part of the existing approaches, streets, passages and ways to and in such market; and