National Green Tribunal
Yashaswi Fish Meal And Oil Company ... vs Union Of India on 16 March, 2022
Bench: K. Ramakrishnan, Satyagopal Korlapati
Item No.9 to 11:-
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
Original Application No. 27 of 2019 (SZ) &
I.A. No.29 of 2019 (SZ)
With
Appeal No. 05 of 2020 (SZ)
With
Original Application No.254 of 2020 &
I.A. No.124 of 2020 (SZ)
(Through Video Conference)
IN THE MATTER OF:
Kishore Kumar and Anr. ...Applicant(s)
Versus
Union of India and Ors. ...Respondent(s)
With
M/s. Yashaswi Fish meal and oil
Company ... Appellant(s)
Versus
Union of India and others. ...Respondent(s)
With
Sugandhi Shekar ...Applicant(s)
Versus
Union of India and others. ...Respondent(s)
Date of hearing: 16.03.2022.
CORAM:
HON'BLE Mr. JUSTICE K. RAMAKRISHNAN, JUDICIAL MEMBER
HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER
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O.A. No.27/2019 (SZ):
For Applicant(s): None.
For Respondent(s): Mr. G.M. Syed Nurullah Sheriff for R1.
Mr. Vasanth H.K. for R3, R4.
Mr. Rajat Jonathan Shaw represented
Mr. Darpan K.M. for R2, R5.
Mr. M.V.V. Ramana for R10.
Mr. T.K. Bhaskar for R11.
Mr. Madhuvaneshwaran represented
Mr. M.R. Gokul Krishnan for R13.
Appeal No.05/2020 (SZ):
For Appellant(s): Mr. T.K. Bhaskar.
For Respondent(s): Mr. G.M. Syed Nurullah Sheriff for R1.
Mr. Vasanth H.K. for R2, R3.
Mr. Rajat Jonathan Shaw represented
Mr. Darpan K.M. for R4.
Mr. K.N. Praveen Kumar for R5 to R8.
O.A. No.254/2020 (SZ):
For Applicant(s): Mr. K.N. Praveen Kumar.
For Respondent(s): Mrs. M. Sumathi for R1.
Mr. Rajat Jonathan Shaw represented
Mr. Darpan K.M. for R2 to R5, R9 to R14, R16.
Mr. Madhuvaneshwaran represented
Mr. M.R. Gokul Krishnan for R6, R7.
Mr. Vasanth H.K. for R8.
Mr. Prasanna Shetty and
Mr. A. Prabath for R18 to R20.
Mr. T.K. Bhaskar for R22.
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ORDER
1. The above cases have been posted to today for further hearing.
2. Heard in part the learned counsel appearing for the 11th Respondent in O.A. No.27/2019 (SZ) and 22nd Respondent in O.A. No.254/2020 (SZ).
3. Since there is no time, all these cases are adjourned to 05.04.2022 for further hearing.
4. Parties are directed to file their compilation with written submissions before the next hearing date, so that it will be easier for reference.
5. For further hearing, post on 05.04.2022.
Sd/-
Justice K. Ramakrishnan, JM Sd/-
Dr. Satyagopal Korlapati, EM O.A. No.27/2019 (SZ) Appeal No.05/2020 (SZ) O.A. No.254/2020 (SZ), 16th March 2022. Mn.
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