Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 559] [Entire Act]

State of Odisha - Subsection

Section 559(8) in Orissa Municipal Rules, 1953

(8)When the trenches are 4 to 6 months old the manure shall be removed from the trench has sieved and then used for purposes of cultivation. The trenches which, thus, become empty can be used over again for preparing fresh compost manure.Preparation, Sanction and Execution of Sanitary Projects