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[Cites 0, Cited by 0] [Section 6(13)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(13)(b) in Gujarat Electricity Regulatory Commission (Establishment of Forum for Redressal of Grievances of the Consumers) Regulations, 2004

(b)where the land is held on a permanent settlement, or on a settlement for any period exceeding thirty years, and pays the full assessment to Government-a sum equal to forty times the survey assessment; and