Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Telangana - Subsection Section 21(2) in Telangana Public Conveyances Act, 1956 (2)Every such driver shall, on demand by a Police Officer, produce for inspection such licence and list.
