Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 280] [Entire Act] State of Goa - Subsection Section 280(4) in Goa Prisons Rules, 2006 (4)No short-term prisoner with sentence of less than three months and no long-term prisoner who has not completed the first three months of his Sentence shall work in the canteen.
