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Bombay High Court

Devkumar Gopaldas Aggarwal And 2 Others vs The Board Of Trustees Of The Port Of ... on 13 January, 2020

Author: Ujjal Bhuyan

Bench: Ujjal Bhuyan

                                                WP482_19&group.doc

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
                      WRIT PETITION NO.482 OF 2019

Devkumar Gopaldas Aggarwal and ors.       ... Petitioners
      V/s.
The Board of Trustees
of The Fort of Mumbai and ors.            ... Respondents
                              WITH
                WRIT PETITION NO.1439 OF 2018

Noble Fisheries Private Ltd.              ... Petitioner
      V/s.
The Board of Trustees
of The Fort of Mumbai and anr.            ... Respondents
                              WITH
                WRIT PETITION NO.1985 OF 2018

Khandelwal Brothers Limited               ... Petitioner
      V/s.
The Board of Trustees
of The Fort of Mumbai and anr.            ... Respondents
                              WITH
                WRIT PETITION NO.2179 OF 2018

Baltic Trading Company Private Ltd.       ... Petitioner
       V/s
The Board of Trustees
of The Fort of Mumbai and anr.            ... Respondents
                              WITH
                WRIT PETITION NO.2351 OF 2018

J.M.Financial Asset Reconstruction Co. Limited ... Petitioner
      V/s.
The Board of Trustees
of The Fort of Mumbai and anr.                 ... Respondents
                               WITH
                WRIT PETITION NO.2695 OF 2018
                               WITH
                WRIT PETITION NO.2707 OF 2018
                               WITH
                WRIT PETITION NO.2902 OF 2018
                               WITH
                WRIT PETITION NO.880 OF 2019
                               WITH
                WRIT PETITION NO.881 OF 2019


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Hindustan Unilever Limited                  ... Petitioner
(Formerly known as Hindustan Lever Limited)
      V/s.
The Board of Trustees
of The Fort of Mumbai and anr.              ... Respondents
                              WITH
                WRIT PETITION NO.483 OF 2019

Devkumar Gopaldas Aggarwal and ors.       ... Petitioners
      V/s.
The Board of Trustees
of The Fort of Mumbai and ors.            ... Respondents
                              WITH
                WRIT PETITION NO.768 OF 2019

D. Abraham and sons Private Limited       ... Petitioner
      V/s.
The Board of Trustees
of The Fort of Mumbai and ors.            ... Respondents
                              WITH
                WRIT PETITION NO.808 OF 2019

Michael Yunus Baluwala and anr.           ... Petitioners
      V/s.
The Board of Trustees
of The Fort of Mumbai and ors.            ... Respondents
                              WITH
                WRIT PETITION NO.1438 OF 2019

Soli Shapurji Ragi and ors.               ... Petitioners
      V/s.
The Board of Trustees
of The Fort of Mumbai and anr.            ... Respondents
                              WITH
                WRIT PETITION NO.1705 OF 2019

Mukesh Gokal and anr.                     ... Petitioners
      V/s.
The Board of Trustees
of The Fort of Mumbai and anr.            ... Respondents
                              WITH
                WRIT PETITION NO.1706 OF 2019

Khubsons and ors.                          ... Petitioners
     V/s.
The Board of Trustees


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of The Fort of Mumbai and ors.            ... Respondents
                              WITH
                WRIT PETITION NO.2110 OF 2019

Dalal Brothers Freight Forwarding Pvt. Ltd. & ors.... Petitioners
      V/s.
The Board of Trustees
of The Fort of Mumbai and ors.                   ... Respondents
                              WITH
                WRIT PETITION NO.2944 OF 2019

Fakharuddin Fidaaly Potta                 ... Petitioner
      V/s.
The Board of Trustees
of The Fort of Mumbai and anr.            ... Respondents
                              WITH
                WRIT PETITION NO.3002 OF 2019

Bhausaheb Bhikaji Gunjal and anr.         ... Petitioners
      V/s.
The Board of Trustees
of The Fort of Mumbai and anr.            ... Respondents
                              WITH
                WRIT PETITION NO.3021 OF 2019

D. Abraham and sons Private Limited       ... Petitioner
      V/s.
The Board of Trustees
of The Fort of Mumbai and anr.            ... Respondents
                               AND
                WRIT PETITION NO.3401 OF 2019

A Jaffer and ors.                                   ... Petitioners
      V/s.
The Board of Trustees
of The Fort of Mumbai and ors.                      ... Respondents

Mr. Viren Asar, Mr. Farid Karachiwala, Ms. Sneh Parikh, Mr. Mahek Chheda,
Mr. Ahura Postwala i/by J.Sagar Associates for Petitioner in WP/1439/2018,
WP/1985/2018, WP/2179/2018, WP/768/2019, WP/808/2019, WP/1438/2019,
WP/1705/2019, WP/1706/2019, WP/2110/2019, WP/2944/2019, WP/3002/
2019, WP/3021/2019 and WPL/3401/2019.

Mr. Viren Asar a/w Ms.Shweta Shah, Ms.Jyoti Arora, Mr.Gaurav Gopal,
Ms.Vyomi Chande i/by M/s Wadia Ghandy and Company for Petitioner in
WP/2351/2018.

Mr. Daraius Khambata, Senior Adovate i/b. Dalal & Co. for the Petitioner in

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WP/482/2019 and WP/483/2019.

Mr. Shyam Mehta, Senior Advocate a/w. Mr. Viren Asar, Mr. Rupesh Geek,
Ms. Jyoti Arora, Ms. Sweta Shah, Mr. Shantanu Asar i/by Parinam Law
Associates for Petitioner in WP/2695/2018, WP/2707/2018, WP/2902/2018,
WP/880/2019 and WP/881/2019.

Mr. Shrihari Aney, Senior Adocate a/w Mr. Narendra Walawalkar, Senior
Advocate a/w Ms. Roopadaksha Basu and Mr. Harsha Asnani i/by M/s
The Law Point for the Respondent in all the matters.

Mr. Soheb Sheikh i/by M/s Desai Desai Carrimjee and Mulla for
Respondent No.4 in WP/482/2019.

Mr.Yash Jain i/by M/s Halai and Co. for Respondent No.3 in WP/482/2019.


                                             CORAM : UJJAL BHUYAN, J.

DATE : JANUARY 13, 2020 P.C. :

Arguments have remained inconclusive.

2. Hearing to continue on 16.01.2020 at 3:00 p.m. (UJJAL BHUYAN, J.) Minal Parab 4/4 ::: Uploaded on - 14/01/2020 ::: Downloaded on - 14/01/2020 23:50:16 :::