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Allahabad High Court

S/S Rajendra Prasad Narendra Kumar vs State Of U.P. And 2 Ors. on 12 January, 2016

Bench: Tarun Agarwala, Vinod Kumar Misra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT TAX No. - 1016 of 2013
 

 
Petitioner :- S/S Rajendra Prasad Narendra Kumar
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Kunwar Saksena
 
Counsel for Respondent :- C.S.C.,C.B. Tripathi
 

 
Hon'ble Tarun Agarwala,J.
 

Hon'ble Vinod Kumar Misra,J.

Passed over today on the request of learned Special Counsel for the State.

List in the next cause list.

Order Date :- 12.1.2016 IB (Vinod Kumar Misra,J)                (Tarun Agarwala,J)