Allahabad High Court
S/S Rajendra Prasad Narendra Kumar vs State Of U.P. And 2 Ors. on 12 January, 2016
Bench: Tarun Agarwala, Vinod Kumar Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- WRIT TAX No. - 1016 of 2013 Petitioner :- S/S Rajendra Prasad Narendra Kumar Respondent :- State Of U.P. And 2 Ors. Counsel for Petitioner :- Kunwar Saksena Counsel for Respondent :- C.S.C.,C.B. Tripathi Hon'ble Tarun Agarwala,J.
Hon'ble Vinod Kumar Misra,J.
Passed over today on the request of learned Special Counsel for the State.
List in the next cause list.
Order Date :- 12.1.2016 IB (Vinod Kumar Misra,J) (Tarun Agarwala,J)