Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 32 in The U.P. Dookan Aur Vanijya Adhisthan Adhiniyam, 1962 32. Maintenance of registers and records by the employers. - An employer shall maintain such registers and records and display such notices, as may be prescribed.
