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Supreme Court - Daily Orders

Tri Star Hotels Pvt. Ltd vs Curo India Pvt. Ltd on 21 May, 2025

     ITEM NO.23                         COURT NO.6                SECTION IV-B

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S).23762/2023

     [ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 25-04-2023
     IN RA NO. 48/2022 PASSED BY THE HIGH COURT OF PUNJAB & HARYANA AT
     CHANDIGARH]

     TRI STAR HOTELS PVT. LTD.                                       PETITIONER(S)

                                               VERSUS

     CURO INDIA PVT. LTD. & ORS.                                     RESPONDENT(S)


     Date : 21-05-2025 This petition was called on for hearing today.

     CORAM :             HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA


     For Petitioner(s): Mr. Vijay Gupta, Adv.
                        Mr. Nikhil Jain, AOR


     For Respondent(s) : Mr. Somiran Sharma, AOR


                         UPON hearing the counsel the Court made the following
                                            O R D E R

List on 26.05.2025.

(B. LAKSHMI MANIKYA VALLI) (DIVYA BABBAR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by BORRA LM VALLI Date: 2025.05.23 09:57:43 IST Reason: