Supreme Court - Daily Orders
Tri Star Hotels Pvt. Ltd vs Curo India Pvt. Ltd on 21 May, 2025
ITEM NO.23 COURT NO.6 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S).23762/2023
[ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 25-04-2023
IN RA NO. 48/2022 PASSED BY THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH]
TRI STAR HOTELS PVT. LTD. PETITIONER(S)
VERSUS
CURO INDIA PVT. LTD. & ORS. RESPONDENT(S)
Date : 21-05-2025 This petition was called on for hearing today.
CORAM : HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Petitioner(s): Mr. Vijay Gupta, Adv.
Mr. Nikhil Jain, AOR
For Respondent(s) : Mr. Somiran Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 26.05.2025.
(B. LAKSHMI MANIKYA VALLI) (DIVYA BABBAR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by BORRA LM VALLI Date: 2025.05.23 09:57:43 IST Reason: