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Madhya Pradesh High Court

Rajaram Choudhary vs The State Of Madhya Pradesh on 17 August, 2022

Author: Maninder S Bhatti

Bench: Maninder S Bhatti

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 11527 of 2022 (RAJARAM CHOUDHARY Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 17-08-2022 None for the petitioner.

List the case after two weeks.

(MANINDER S BHATTI) JUDGE sm Signature Not Verified Signed by: SARSWATI MEHRA Signing time: 8/18/2022 6:17:04 PM