Madhya Pradesh High Court
Rajaram Choudhary vs The State Of Madhya Pradesh on 17 August, 2022
Author: Maninder S Bhatti
Bench: Maninder S Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 11527 of 2022 (RAJARAM CHOUDHARY Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 17-08-2022 None for the petitioner.
List the case after two weeks.
(MANINDER S BHATTI) JUDGE sm Signature Not Verified Signed by: SARSWATI MEHRA Signing time: 8/18/2022 6:17:04 PM