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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jharkhand - Subsection

Section 13(2) in The Jharkhand Area Autonomous Council Act, 1994

(2)The nomination of the members under clause (a) and (b) of sub-section (1) shall be for two years or till the duration of the Council, whichever is earlier:Provided that on cessation of membership of Legislative Assembly or Lok Sabha before expiry of the period of nomination his membership of the Council shall automatically cease with effect from the date of cessation as member of Legislative Assembly or Lok Sabha as the case may be.