Section 161(4)(c) in The Motor Vehicles Act, 1988

[Cites 0, Cited by 0] [Section 161(4)] [Section 161] [Entire Act]

Union of India - Subsection

Section 161(4)(c) in The Motor Vehicles Act, 1988

(c)the powers, functions or duties conferred or imposed on any officer or authority by such scheme may be delegated with the prior approval in writing of Central Government, by such officer or authority to any other officer or authority.

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Union of India - Subsection

Section 161(4)(c) in The Motor Vehicles Act, 1988