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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(1)(iii) in The Gujarat Agricultural Lands Ceiling Act, 1960

(iii)in the case under clause (c) within a period of ninety days from the date of such conversion (such date being a date notified, in the Official Gazette by the State Government in respect of any area).