Section 20 in THE NATIONAL FORENSIC SCIENCES UNIVERSITY ACT, 2020
20. Officers of University.—
The following shall be the officers of the University, namely:—(a)Vice-Chancellor;(b)Campus Directors;(c)Deans;(d)Executive Registrar; and(e)such other persons in the service of the University as may be laid down in the Statutes, to be the officers of the University.
