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[Cites 0, Cited by 0] [Section 43A(1)] [Section 43A] [Entire Act]

State of Chattisgarh - Subsection

Section 43A(1)(m) in The Chhattisgarh Co-Operative Societies Act, 1960

(m)provision for non performing assets, as may be specified from time to time by the Registrar in consultation with the Reserve Bank of India and National Bank for Agriculture and Rural Development.