Section 27 in The Bihar Motor Vehicles Rules, 1992
27. Form of communication.
- The Licensing Authority shall communicate with another Licensing Authority in Form C. L. Com., for the purpose of intimating. -(a)the renewal of a conductor's licence,(b)the revocation of conductor's licence,(c)the disqualification of a holder of a conductor's licence,(d)the replacement of a photograph on a conductor's licence, and(e)the change of address.
