Supreme Court - Daily Orders
Tamilnadu Rural Development Engineers ... vs Government Of Tamilnadu And Others on 21 November, 2019
Bench: Uday Umesh Lalit, Indu Malhotra
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ITEM NO.101 COURT NO.6 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 10029/2017
TAMILNADU RURAL DEVELOPMENT ENGINEERS AND ASSISTANT ENGINEERS
ASSOCIATIONAppellant(s)
VERSUS
GOVERNMENT OF TAMILNADU AND OTHERS Respondent(s)
WITH
C.A. No. 10030-10189/2017 (XII)
(IA No. 166298/2018 - INTERVENTION/IMPLEADMENT
IA No. 161054/2018 - INTERVENTION/IMPLEADMENT
IA No. 110081/2018 – INTERVENTION/IMPLEADMENT)
C.A. No. 10190/2017 (XII)
C.A. No. 10191/2017 (XII)
(IA No.58635/2017-CLARIFICATION/DIRECTION)
C.A. No. 10192/2017 (XII)
(FOR ON IA 5/2015)
Date : 21-11-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
For parties: Mr. R. Venkataramani, Sr. Adv.
Mr. Yashraj Bundela, Adv.
Mr. Praveen Vignesh, Adv.
Mr. S. Ravi Shankar, AOR
Mr. Dushyant Dave, Sr. Adv.
Mr. P.S. Patwalia, Sr. Adv.
Mr. Prashant Bhushan, Adv.
Mr.N. Subramaniyan, Adv.
Signature Not Verified
Mr. Pranav Sachdeva, AOR
Ms. Neha Rathi, Adv.
Digitally signed by
INDU MARWAH
Date: 2019.11.23
11:50:59 IST
Reason: Mr. Jatin Bhardwaj, Adv.
Mr. Surinder Kr. Gupta, Adv.
Mr. Vijay Narayan, Adv. General
Mr.Jayanth Muthuraj, AAG (TN)
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Mr.Balaji Srinivasan, AAG for TN
Ms. A. Jaswanthi, Adv.
Mr. C.V. Vigneshwaran,Adv.
Mr. K. V. Vijayakumar, AOR
Mr. B. Vinodh Kanna, AOR
Mr. Lenin Rajasehar, Adv.
Mrs. S. Yamunah Nachiar, AOR
Mr. T. R. B. Sivakumar, AOR
Mr. B. Balaji, AOR
Mr. N. Subramaniayan, Adv.
Mr. S. Muthu Krishnan, Adv.
Mr. P. Soma Sundaram, AOR
Mr. K. V. Vijayakumar, AOR
Mr. Pranav Sachdeva, AOR
Mr. Gopal Shankar Narayanan, Sr. Adv.
Mr. P. Arun Kr, Adv.
Mr. G. Suvin Kumaran, Adv.
Ms. Shivani Jena, Adv.
Mr. Sriram P., AOR
Ms. Aryama Sundaram, Sr. Adv
Mr.M.A. Gowthaman,Adv.
Ms. T. Archana, AOR
Mr. Gaffar, Adv.
Mr. Uma Prasuna Bachu, Adv.
Mr. R. Venkataramani, Sr. Adv.
Mr. S. Ravi Shankar, AOR
Ms. S. Yamunah Nachiar, Adv.
Mr. Senthil Jagadeesan, AOR
Ms. Sonakshi Malhan, Adv.
Ms. Suriti Chowdhary, Adv.
Ms. Mrinal Kanwar, Adv.
Mr. A. Thyagarajan, Sr. Adv.
Mr. R. Rajaramani, Adv.
Mr. S. Mahendran, AOR
Mr. G. Umapathy, Adv.
Ms. Vaishnavi, Adv.
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Ms. Pavitra, Adv.
Mr. Rakesh K. Sharma, AOR
Mr. Vijay Kumar, AOR
Mr. VinayNavare, Sr. Adv.
Mr. Swarnam J. Rajagopal, Adv.
Ms. S. Lakshmikanth, Adv.
Mr. Anish R. Shah, AOR
Mr. S. Beno Bencigar, Adv.
Mr. P.R. Kovilan, Adv.
Mr. Prem Narayan, Adv.
Mr. Parijat Kishore, AOR
Mr. S. Nanda Kumar, Adv.
Ms. Deepika Nandakumar, Adv.
Mr. M.S. Saran Kumar, Adv.
Mr. Naresh Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard M/s Dushyant Dave, C.A. Sundaram, learned senior advocates and Mr. Prashant Bhushan, learned advocate for the appellants as well as Mr. Vijay Narayan, learned Advocate General for the State in appeals preferred by the State. Hearing concluded.
Order reserved.
(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER