Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Tamilnadu Rural Development Engineers ... vs Government Of Tamilnadu And Others on 21 November, 2019

Bench: Uday Umesh Lalit, Indu Malhotra

                                                    1



     ITEM NO.101                          COURT NO.6                  SECTION XII

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No(s).   10029/2017

     TAMILNADU RURAL DEVELOPMENT ENGINEERS AND ASSISTANT ENGINEERS
     ASSOCIATIONAppellant(s)

                                                 VERSUS

     GOVERNMENT OF TAMILNADU AND OTHERS                               Respondent(s)

     WITH
     C.A. No. 10030-10189/2017 (XII)

     (IA No. 166298/2018 - INTERVENTION/IMPLEADMENT
     IA No. 161054/2018 - INTERVENTION/IMPLEADMENT
     IA No. 110081/2018 – INTERVENTION/IMPLEADMENT)

         C.A. No. 10190/2017 (XII)

      C.A. No. 10191/2017 (XII)
     (IA No.58635/2017-CLARIFICATION/DIRECTION)

      C.A. No. 10192/2017 (XII)
     (FOR ON IA 5/2015)

     Date : 21-11-2019 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT
                         HON'BLE MS. JUSTICE INDU MALHOTRA

     For parties:                  Mr. R. Venkataramani,   Sr. Adv.
                                    Mr. Yashraj Bundela,   Adv.
                                    Mr. Praveen Vignesh,   Adv.
                                    Mr. S. Ravi Shankar,   AOR

                                   Mr. Dushyant Dave, Sr. Adv.
                                   Mr. P.S. Patwalia, Sr. Adv.
                                   Mr. Prashant Bhushan, Adv.
                                   Mr.N. Subramaniyan, Adv.
Signature Not Verified
                                   Mr. Pranav Sachdeva, AOR
                                   Ms. Neha Rathi, Adv.
Digitally signed by
INDU MARWAH
Date: 2019.11.23
11:50:59 IST
Reason:                            Mr. Jatin Bhardwaj, Adv.
                                   Mr. Surinder Kr. Gupta, Adv.

                                   Mr. Vijay Narayan, Adv. General
                                   Mr.Jayanth Muthuraj, AAG (TN)
               2



Mr.Balaji Srinivasan, AAG for TN
Ms. A. Jaswanthi, Adv.
Mr. C.V. Vigneshwaran,Adv.
Mr. K. V. Vijayakumar, AOR

Mr. B. Vinodh Kanna, AOR
Mr. Lenin Rajasehar, Adv.


Mrs. S. Yamunah Nachiar, AOR

Mr. T. R. B. Sivakumar, AOR

Mr. B. Balaji, AOR

Mr. N. Subramaniayan, Adv.
Mr. S. Muthu Krishnan, Adv.
Mr. P. Soma Sundaram, AOR

Mr. K. V. Vijayakumar, AOR

Mr. Pranav Sachdeva, AOR

Mr.   Gopal Shankar Narayanan, Sr. Adv.
Mr.   P. Arun Kr, Adv.
Mr.   G. Suvin Kumaran, Adv.
Ms.   Shivani Jena, Adv.
Mr.   Sriram P., AOR

Ms. Aryama Sundaram, Sr. Adv
Mr.M.A. Gowthaman,Adv.
Ms. T. Archana, AOR
Mr. Gaffar, Adv.
Mr. Uma Prasuna Bachu, Adv.

Mr. R. Venkataramani, Sr. Adv.
Mr. S. Ravi Shankar, AOR
Ms. S. Yamunah Nachiar, Adv.

Mr.   Senthil Jagadeesan, AOR
Ms.   Sonakshi Malhan, Adv.
Ms.   Suriti Chowdhary, Adv.
Ms.   Mrinal Kanwar, Adv.

Mr. A. Thyagarajan, Sr. Adv.
Mr. R. Rajaramani, Adv.
Mr. S. Mahendran, AOR

Mr. G. Umapathy, Adv.
Ms. Vaishnavi, Adv.
                                       3



                      Ms. Pavitra, Adv.
                      Mr. Rakesh K. Sharma, AOR

                      Mr. Vijay Kumar, AOR

                      Mr.   VinayNavare, Sr. Adv.
                      Mr.   Swarnam J. Rajagopal, Adv.
                      Ms.   S. Lakshmikanth, Adv.
                      Mr.   Anish R. Shah, AOR

                      Mr. S. Beno Bencigar, Adv.
                      Mr. P.R. Kovilan, Adv.
                      Mr. Prem Narayan, Adv.

                      Mr. Parijat Kishore, AOR

                      Mr.   S. Nanda Kumar, Adv.
                      Ms.   Deepika Nandakumar, Adv.
                      Mr.   M.S. Saran Kumar, Adv.
                      Mr.   Naresh Kumar, AOR

            UPON hearing the counsel the Court made the following
                               O R D E R

Heard M/s Dushyant Dave, C.A. Sundaram, learned senior advocates and Mr. Prashant Bhushan, learned advocate for the appellants as well as Mr. Vijay Narayan, learned Advocate General for the State in appeals preferred by the State. Hearing concluded.

Order reserved.

(INDU MARWAH)                                           (SUMAN JAIN)
COURT MASTER                                           BRANCH OFFICER