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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Uttar Pradesh - Subsection

Section 41(1) in The Himgiri Nabh Vishwavidyalaya (University in the Sky) Act, 2003

(1)The University shall establish a permanent endowment fund of at least Rupees One crore which may be increased suo motu but shall not be decreased.