Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 200] [Entire Act] State of Jharkhand - Subsection Section 200(vi) in Bihar Education Code, 1961 (vi)library contains 1,000 suitable books including books of reference and technique of teaching worth at least Rs. 1,000 (It should be certified that the books are useful to the students and teachers);