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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Mizoram - Subsection

Section 20(4)(h) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(h)To take such decisions and steps as are found desirable for effectively carrying out the objects of the University;