Supreme Court - Daily Orders
Municipal Committee Sonepat vs The State Of Haryana on 13 August, 2015
ITEM NO.105 REGISTRAR COURT. 1 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SURAJIT DEY
Civil Appeal No(s). 11154-11159/2013
MUNICIPAL COMMITTE SONEPAT Appellant(s)
VERSUS
STATE OF HARYANA & ANR Respondent(s)
(with office report)
Date : 13/08/2015 These appeals were called on for hearing today.
For Appellant(s)
Mr. Satyendra Kumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service is complete with regard to the common respondents in all the matters, but no one has put in appearance.
Statement of case has not been filed by the appellant.
The matters stand complete.
Registry to process to list the same before the Hon'ble Court, as per rules.
(SURAJIT DEY) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2015.08.20 10:20:11 IST Reason: