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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(2)(i) in The Arms Rules, 1962

(i)weapons falling within the definition of antiquity under the [Antiquities (Export Control) Act, 1947 (31 of 1947)] [Now see the Antiquities and Treasures Act, 1972 (52 of 1972.];