Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(3A)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(3A)(b) in The Salsette Estates (Land Revenue Exemption Abolition) Act, 1951

(b)the Commissioner, if the amount of the award exceeds twenty-five thousand rupees but does not exceed one lakh of rupees, or