Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 226] [Entire Act] State of Arunachal Pradesh - Subsection Section 226(b) in Arunachal Pradesh Municipal Act, 2007 (b)to provide for separate receptacles or disposal bags for the storage of-(i)organic and bio- degradable wastes,(ii)recyclable or non- biogradable wastes, and(iii)domestic hazardous wastes,
