Supreme Court - Daily Orders
Engineers India Ltd. vs Tema India Ltd. on 15 November, 2016
Bench: R.K. Agrawal, R. Banumathi
ITEM NO.61 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.11478/2016
(Arising out of impugned final judgment and order dated 07/01/2016
in FAO(OS)No.487/2015 passed by the High Court Of Delhi At New
Delhi)
ENGINEERS INDIA LTD Petitioner(s)
VERSUS
TEMA INDIA LTD Respondent(s)
(with office report)
Date : 15/11/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Mukul Rohtagi, AG
Mr. Dhruv Dewan, Adv.
Ms. Reema Choudhary, Adv.
Mr. S. S. Shroff,Adv.
For Respondent(s) Mr. Gopal Subramanium, Sr. Adv.
Ms. Khooshnum Darjerwala, Adv.
Mr. Hasan Murtaza, Adv.
Mr. Ankur Kashyap, Adv.
Mr. Shiv Kumar Suri,Adv.
UPON hearing the counsel the Court made the following
O R D E R
On the request of learned senior counsel appearing for the petitioner, list the matter in the last weeks of January, 2017.
(ASHA SUNDRIYAL) (SAROJ KUMARI GAUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ANITA MALHOTRA
Date: 2016.11.17
16:48:00 IST
Reason: