Allahabad High Court
State Of U.P. vs Satendra Singh & Others on 12 August, 2010
Court No. - 55 Case :- GOVERNMENT APPEAL No. - 790 of 2004 Petitioner :- State Of U.P. Respondent :- Satendra Singh & Others Petitioner Counsel :- Govt. Advocate Hon'ble Mrs. Poonam Srivastav.J.
Hon'ble Bala Krishna Naravana.J. Office is directed to prepare paper books. Order Date :- 12.8.2010 rkg