Madhya Pradesh High Court
Kalyan Singh vs The State Of Madhya Pradesh on 8 January, 2020
Author: Anjuli Palo
Bench: Anjuli Palo
1 SA-1830-2017 The High Court Of Madhya Pradesh SA-1830-2017 (KALYAN SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Jabalpur, Dated : 08-01-2020 As prayed by Shri Shrikant Shrivastava, learned counsel for the appellant, list the case after four weeks.
Record of the Courts below be called for.
(SMT. ANJULI PALO) JUDGE Tabish Digitally signed by MOHD TABISH KHAN Date: 10/01/2020 15:59:06