Madhya Pradesh High Court
M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 16 July, 2021
Author: Chief Justice
Bench: Chief Justice
1 AC-19-2021
The High Court Of Madhya Pradesh
AC-19-2021
(M/S VIRGO SOFTECH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND CONSUMER
PROTECTION)
5
Jabalpur, Dated : 16-07-2021
Heard through Video Conferencing.
Shri Akshat Agrawal, Advocate for the petitioner.
Shri B.D. Singh, Government Advocate for the respondents/State.
Learned Government Advocate submits that yesterday he has filed the reply before the registry.
Office to place the same on record. Matter to come up on 06.08.2021.
(MOHAMMAD RAFIQ) CHIEF JUSTICE ss Signature Not Verified SAN Digitally signed by SWETA SAHU Date: 2021.07.19 12:17:25 IST