Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Odisha - Section Section 46C in The Orissa Panchayat Samiti Act, 1959 46C. [* * *] [Omitted vide Orissa Act No. 18 of 1991 (O.G.E. No. 792 dated 4.7.1991).]
