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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(2) in Usha Martin University, Jharkhand Act, 2012

(2)The University shall obtain prior permission / recognition from National Council for Teacher Education (NCTE) and Bar Council of India before commencing Teachers Training programs and Law Education programs respectively for conferring graduate or post graduate degrees. For technical courses and other programs permission or recognition from concerned authorities'/ bodies, if required by any law for the time being in force, shall be obtained.