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[Cites 0, Cited by 0] [Section 139] [Entire Act]

State of Uttar Pradesh - Subsection

Section 139(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)stacking of material or article is made on firm foundation not liable to settle and deviate such material or article and does not overload the floor on which such stacking is made;