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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(5)(c) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007

(c)Proof of payment of the processing fee in case of a new application and a photocopy of the previous pass in case of renewal of a pass;