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State of Kerala - Section

Section 87 in The Kerala Panchayat Buildings Rules, 2011

87. Prohibition of commencement of work.

- The construction or reconstruction of any wall or fence of whatever height bounding or abutting on any street, public property or public water course shall not be started unless and until the Secretary has granted permission for the execution of the work.Provided that any gate or grill or door or other structure shall not open or project in to the adjacent property or street