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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(c) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(c)Rules governing private tuitions and appearing at public examinations for members of the staff of the institutions shall not be more liberal than those prescribed for Government institutions of the same type and standard.