Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 19 in Treaty on Extradition between the Republic of India and the Federative Republic of Brazil

19. Mutual Legal Assistance in Extradition.

Either Party shall, to the extent permitted by its law, afford the other the widest measure of mutual assistance in criminal matters in connection with the crime for which extradition has been requested.Article 20