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Bombay High Court

Osmanabad Irrigation Division, ... vs Karim Mainuddin Mujawar Minor U/G Of ... on 19 September, 2018

Author: P.R.Bora

Bench: P.R.Bora

                                 {1}           932 CA 11356 of 2018 & ors.

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD
                                  
             932 CIVIL APPLICATION NO. 11356 OF 2018
                     IN FAST/22425/2018 WITH
                CA/11357/2018 IN FAST/22425/2018

 OSMANABAD IRRIGATION DIVISION, G.M.I.D.C THR EX. ENGINEER,
                M.I.W. MINOR IRRIGATION
                         VERSUS
   RAMA KRISHNA NANDE (DIED) THR. LRS. ANANT RAMBHAU
                         NANDE
                            ...
       WITH CA/11358/2018 IN FAST/22487/2018
       WITH CA/11359/2018 IN FAST/22487/2018
       WITH CA/11361/2018 IN FAST/22478/2018
       WITH CA/11362/2018 IN FAST/22478/2018
       WITH CA/11363/2018 IN FAST/22491/2018
       WITH CA/11364/2018 IN FAST/22491/2018
       WITH CA/11366/2018 IN FAST/22496/2018
       WITH CA/11367/2018 IN FAST/22496/2018
       WITH CA/11368/2018 IN FAST/22507/2018
       WITH CA/11369/2018 IN FAST/22507/2018
       WITH CA/11370/2018 IN FAST/22500/2018
       WITH CA/11371/2018 IN FAST/22500/2018
       WITH CA/11372/2018 IN FAST/22503/2018
       WITH CA/11373/2018 IN FAST/22503/2018
       WITH CA/11374/2018 IN FAST/22513/2018
       WITH CA/11375/2018 IN FAST/22513/2018
       WITH CA/11376/2018 IN FAST/22524/2018
       WITH CA/11377/2018 IN FAST/22524/2018
       WITH CA/11378/2018 IN FAST/22483/2018
       WITH CA/11379/2018 IN FAST/22483/2018
       WITH CA/11380/2018 IN FAST/22519/2018
       WITH CA/11381/2018 IN FAST/22519/2018

                                 ...
   Advocate for Applicant/Acquiring Body : Shri Sambhaji S. Tope
                                 ...

                                CORAM : P.R.BORA, J. 
                                DATE:     19th September, 2018 




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                                                     {2}              932 CA 11356 of 2018 & ors.



 PER COURT:-
                                                             
 1        Issue     notice     to        the      respondents         in    applications        for

condonation of delay as well as in applications for Stay, returnable on 28.11.2018.

2 The execution of the awards impugned in the present appeals shall stand stayed subject to deposit of the entire amount under each of the aforesaid award alongwith interest accrued thereon by the Acquiring Body in this Court, within a period of eight weeks from the date of this order. 3 Stand over to 28.11.2018.

(P.R.BORA) JUDGE SPT ::: Uploaded on - 24/09/2018 ::: Downloaded on - 25/09/2018 00:16:26 :::