Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118A] [Entire Act] Union of India - Subsection Section 118A(1) in The Factories Act, 1948 (1)Every Inspector shall treat as confidential the source of any complaint brought to his notice on the breach of any provision of this Act.
