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[Cites 0, Cited by 1] [Section 12A] [Entire Act]

State of Gujarat - Subsection

Section 12A(2) in The Saurashtra University Act, 1965

(2)The headquarters of the University at Bhavnagar and such part of the University area as the State Government may, by order, specify, shall be in charge of the Pro-Vice-Chancellor.